Section 9A(6) in The Maharishi Dayanand University Act, 1975
(6)The Vice-Chancellor shall exercise such other powers and perform such other duties as may be prescribed by the statutes or ordinances.[-] [Section 9AA omitted by Haryana Act No. 7 of 2003.][9B. Dean of Faculties - Every Dean of a Faculty shall be appointed in such manner and shall exercise such powers and perform such duties as may be prescribed by the statutes.] [Added by Haryana Act No. 8 of 1983.]
