Delhi High Court - Orders
Ofb Tech Private Limited vs M/S Kkspun India Ltd And Ors on 28 February, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Talwant Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 296/2022, CM APPL. 45945/2022 (For
placing additional documents on record), 45946/2022 (Ad-
interim Ex-parte Stay) & 55791/2022 (Condonation of delay)
OFB TECH PRIVATE LIMITED ..... Appellant
Through: Mr. Amit Sibal, Sr. Advocate with
Mr. Varun Singh, Mr. Yatharth
Kumar, Mr. Atif Ahmad and Ms.
Smriti Wadhwa, Advocates.
versus
M/S KKSPUN INDIA LTD AND ORS ..... Respondents
Through: Mr. Darpan Wadhwa, Sr.
Advocate with Mr. Jatin Mongia,
Ms. Meghna Mishra, Mr. Ankit
Rajgarhia and Mr. Tarun Mehta,
Advocates for R-1.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MS. JUSTICE TALWANT SINGH
ORDER
% 28.02.2023 We have heard Mr. Amit Sibal, learned Senior Counsel appearing on behalf of the appellant, in part.
List the matter for further hearing on 21.03.2023.
SIDDHARTH MRIDUL, J TALWANT SINGH, J FEBRUARY 28, 2023/pa Signature Not Verified Click here to check corrigendum, if any Digitally Signed By:MAMTA RANI Signing Date:03.03.2023FAO(OS) 12:24 (COMM) 296/2022 Page 1 of 1