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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(13) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(13)to charge and collect fees for,-
(i)tuition and research;
(ii)admission to examinations and convocations;
(iii)such other services as the University may undertake;
(iv)such other purposes as may be prescribed by the Regulations;