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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(7) in A.P. Distillery (Manufacture of Ready To Drink Alcoholic Beverages) Rules, 2012

(7)The manner and the contents of the labels shall be in the form as may be specified by the Commissioner from time to time.