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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Assam - Subsection

Section 4(5) in Assam Temperance Act, 1926

(5)"Limiting resolution"-A "limiting resolution" for any area means a resolution declaring that the number of shops in the area for which licences are granted according that the Excise Act in force, for the sale or manufacture of liquor, shall be reduced by one.