Supreme Court - Daily Orders
Dr. Subramanian Swamy vs Union Of India Ministry Of Law Through ... on 11 February, 2025
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.9 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Criminal) No.69/2015
DR. SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA MINISTRY OF LAW THROUGH SECRETARY Respondent(s)
(IA No. 8119/2015 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 10993/2016 - PERMISSION TO FILE ANNEXURES
IA No. 8120/2015 - STAY APPLICATION)
WITH
W.P.(Crl.) No. 4/2016 (X)
Date : 11-02-2025 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) : Petitioner-in-person (N.P.)
Mr. A Mariarputham, Sr. Adv.
Ms. Anuradha Arputham, Adv.
Mr. P T Perumal, Adv.
Ms. R V Shaarumathi, Adv.
Dr. Ram Sankar, Adv.
Mrs. Harini Ramsankar, Adv.
M/S. Ram Sankar & Co, AOR
Mr. Vaidushya Parth, Adv.
Mr. Smritika Kesri, Adv.
For Respondent(s) : Mr. K.M. Natraj, ASG
Ms. Garima Prasad, Adv.
Mr. Vatsal Joshi, aDv.
Mr. Bhuvan Kapoor, Adv.
Ms. Seema Bengani, Adv.
Mr. B.K. Satija, Adv.
Mr. Arvind Kumar Sharma, Adv.
Signature Not Verified
Ms. Sushma Suri, AOR
Digitally signed by
KAVITA PAHUJA
Date: 2025.02.11
Mrs. Anil Katiyar, AOR
18:23:25 IST
Reason: Mr. Neeraj Kumar Sharma, AOR
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UPON hearing the counsel the Court made the following
O R D E R
Time is sought by learned counsel appearing for the second respondent on the ground that the learned arguing counsel is unwell.
List on 15th April, 2025.
Interim relief granted earlier by this Court will continue till further orders.
(KAVITA PAHUJA) (AVGV RAMU)
AR-cum-PS COURT MASTER (NSH)
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