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Supreme Court - Daily Orders

Dr. Subramanian Swamy vs Union Of India Ministry Of Law Through ... on 11 February, 2025

Author: Abhay S. Oka

Bench: Abhay S. Oka

     ITEM NO.9                         COURT NO.4                  SECTION X

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                               Writ Petition (Criminal)     No.69/2015

     DR. SUBRAMANIAN SWAMY                                           Petitioner(s)

                                                VERSUS

     UNION OF INDIA MINISTRY OF LAW THROUGH SECRETARY                Respondent(s)


     (IA No. 8119/2015 - PERMISSION TO APPEAR AND ARGUE IN PERSON
     IA No. 10993/2016 - PERMISSION TO FILE ANNEXURES
     IA No. 8120/2015 - STAY APPLICATION)

     WITH
     W.P.(Crl.) No. 4/2016 (X)

     Date : 11-02-2025 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s) :            Petitioner-in-person (N.P.)

                                  Mr. A Mariarputham, Sr. Adv.
                                  Ms. Anuradha Arputham, Adv.
                                  Mr. P T Perumal, Adv.
                                  Ms. R V Shaarumathi, Adv.
                                  Dr. Ram Sankar, Adv.
                                  Mrs. Harini Ramsankar, Adv.
                                  M/S. Ram Sankar & Co, AOR

                                   Mr. Vaidushya Parth, Adv.
                                   Mr. Smritika Kesri, Adv.

     For Respondent(s) : Mr. K.M. Natraj, ASG
                         Ms. Garima Prasad, Adv.
                         Mr. Vatsal Joshi, aDv.
                         Mr. Bhuvan Kapoor, Adv.
                         Ms. Seema Bengani, Adv.
                         Mr. B.K. Satija, Adv.
                         Mr. Arvind Kumar Sharma, Adv.
Signature Not Verified
                                   Ms. Sushma Suri, AOR
Digitally signed by
KAVITA PAHUJA
Date: 2025.02.11
                                   Mrs. Anil Katiyar, AOR
18:23:25 IST
Reason:                            Mr. Neeraj Kumar Sharma, AOR



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       UPON hearing the counsel the Court made the following
                             O R D E R

Time is sought by learned counsel appearing for the second respondent on the ground that the learned arguing counsel is unwell.

List on 15th April, 2025.

Interim relief granted earlier by this Court will continue till further orders.

(KAVITA PAHUJA)                                        (AVGV RAMU)
   AR-cum-PS                                        COURT MASTER (NSH)




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