Gauhati High Court
Alok Sarkar And 312 Ors vs The State Of Assam And 3 Ors on 8 January, 2020
Author: Ajai Lamba
Bench: Ajai Lamba, Soumitra Saikia
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GAHC010303462019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 110/2020
1:ALOK SARKAR AND 312 ORS.
S/O- RANJIT SARKAR VILL- SUBASH NAGAR,P/O- AMBICAPATTY
P/S- SILCHAR,DIST- CACHAR, ASSAM.
2: RUKON AHMED BARBHUIYA
S/O - HAZI NURUL HAQUE BARBHUIYA
P/O- BHAKATPUR P/S- SILCHAR SADAR DIST- CACHAR.
3: BISWAJIT MALAKAR
S/O- SUKHOMOY MALAKAR VILLANDP/O- LALA BAZAR
P/S- LALA BAZAR DIST- HAILAKANDI
4: BISWAJIT BORAH
S/O- PUSPA BORAH VILL- STATION ROAD
JOYPUR P/O- SOOTIADIST- BISWANTH
5: SHARIFUL ISLAM
S/O- MD. NURUL ISLAM VILLANDP/O- BATAMARI
DIST- NAGAON ASSAM
6: MOHENDRA SHARMA
S/O MR.JAPULAL SHARMA
VILL- DILLAL P/O AND P.S- DILLAL DIST- KARBI ANGLONG (ASSAM
7: AKTAR HUSSAIN
S/O- SIDDIK ALI VILL- SONARIGAON
P/O- SONARIGAON P/S- DHING DIST- NAGAON ASSAM
8: MALIKUDDIN AHMED
S/O - MASLEM ALI VILL - BHAKUATEPA P/O- RAULY
P/S- SARTHEBARI DIST - BARPETA (ASSAM)
9: RASHID KHAN
S/O - MD ALI AKBAR VILL - B SINGIMARI
P.O. SINGIMARI P.S. RUPAHI HAT DIST - NAGAON (ASSAM)
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10: SHISIR RANJAN DAS
S/O - SAILENDRA CH. DAS
VILL- PATHARIGRAM P.O- RAJANOGAR
P.S- SILCHAR PIN -788026 DIST. CACHAR ASSAM
11: RONENDU NATH
VILL- NORTHKALACHUP
P/OANDP/S- RAMKRISHNANAGAR DIST- KARIMGANJ ASSAM
12: DIPAK TERON
S/O - LT. LAKHIRAN TERON VILL- SINDHISAR P/O- AMLIGHATP/S-
JAGIROAD DIST- MORIGAON (ASSAM
13: BAPPI SINGHA
S/O- BINOD SINGHA
VILL- BETIRGRAM P/O- BEKIRPAR P/S-DHOLAI DIST- CACHAR ASSAM
14: AJIT TRIPURA
VILL- KOJIMGANJ
P/O- ESABEEL P/S- PATHARKANDI DIST- KARIMGANJ ASSAM
15: RINKU GHOSH
VILL- BERABAK P/O- SALCHAPRA
P/S- SILCHAR DIST- CACHAR ASSAM
16: ARUPJYOTI DEKA
S/O LT. JAY NATH DEKA.
VILL-TETELIA.P.O- TETELIA P.S- HAJO DIST -KAMRUP ASSAM
17: SAJAL DEB
S/O- ATUL CH. DEB
VILL- NIT CAMPUS P/O- NIT SILCHAR P/S- SILCHAR
DIST- CACHAR ASSAM
18: AWLADH HUSSAIN LASKAR
S/O- ABDUL KHALIQUE LASKAR
VILL- NIMAICHANDPUR P/O- NIMAICHANDPUR
P/S- LALA DIST- HAILAKANDI ASSAM
19: ABDUL AHAD
S/O- MATIUR RAHMAN
VILL- BISHKUT P/O- AYLABARI P/SANDDIST- KARIMGANJASSAM
20: MASHUK BAHAR LASKAR
S/O- BASHIR UDDIN LASKAR VILL- NISCHINTAPUR P/O- RAJNAGAR
P/S- SILCHARDIST- CACHAR ASSAM
21: AKBAR HUSSAIN
VILL AND P/O- JURBARI P/S- PATHARKANDI DIST- KARIMGANJ ASSAM
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22: EKBAL AHMED TAPADAR
VILL- KAMRANGI P/O- MARJATKANDI
P/S- BADARPUR DIST- KARIMGANJ ASSAM
23: BAPAN AHMED LASKAR
VILL- RAMNAGAR P/O- TARAPUR( KHELMA)
P/S- SILCHAR DIST- CACHAR
24: NAZIR AHMED
VILL- CHIRIPAR P/O- MONIPUR PT-II P/S- LAKNIPPUR
DIST- CACHAR ASSAM
25: RAMJAN UDDIN LASKAR
VILL- RAMNAGAR(TARAPUR)
P/O- TARAPUR(KHELMA)P/S- SILCHAR DIST- CACHAR
26: MOHIT ALOM BARBHUIYA
VILL- RAMNAGAR TARAPUR
P/O- TARAPUR P/S- SILCHAR DIST- CACHAR ASSAM
27: ABHIJIT DAS
S/O- AJIT KUMAR DAS
VILLAND P.O- RAKHAL KHALER PAR
P/S- SILCHAR DIST- CACHAR ASSAM
28: RAJESH KAIRI
S/O- LT. RAMDHAN KAIRI
VILLANDP/O- ATHAROTILLA P/S- DHOLAI
DIST- CACHAR ASSAM
29: FAIZUL ISLAM
S/O- BADRUL ISLAM
VILL- HATIKHALI(KALAZAR) P/OANDP/S- MURAZAR
DIST- HOJAI ASSAM
30: MANIK RATAN ROY
VILL- RANGPUR PT-IV
P/O- RANGPUR P/S- SILCHAR DIST- CACHAR ASSAM
31: SAHAJAN UDDIN LASKAR
S/O - INTIAZ UDDIN LASKAR VILL-BHAKATPUR (KATHAL ROAD)
P.O- BHAKATPUR P.S- SILCHAR PIN -788005 DIST - CACHAR ASSAM
32: RIAZ UDDIN LASKAR
S/O - SAFIUR RAHMAN LASKAR VILL- DAKHIN MOHANPUR PT-V P.O-
KACHUDHARAM DIST - CACHAR ASSAM
33: KUTUB UDDIN LASKAR
S/O - LT. SYAR ALI LASKAR VILL- SONABARIGHAT PT-II
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P.O - SONABARIGHAT P.S- SILCHAR DIST - CACHAR ASSAM
34: KISHORE DAS
S/O - KANTI BHUSAN DAS
ADDRESS - BANGABAZAR P.O- KANILSAIL
P.S- BADARPUR DIST - KARIMGANJ ASSAM
35: SATYAJIT CHOUDHURY
S/O- SUDIP CHOUDHURY
ADDRESS- RAMNAGAR RESIDENTIAL DEVELOPMENT COMPLEX
P.O - RAMNAGAR P.S- SILCHAR DIST - CACHAR ASSAM
36: NAKIB UDDIN BARBHUIYA
S/O- RAJAB ALI BARBHUIYA VILL-DUDPATIL PT-IV (AFAR )
P.O- MASUGHAT P.S- SILCHARDIST - CACHAR ASSAM
37: KAUSHIK DAS
S/O- KUMARESH DAS VILL- JAIFARPUR
P.O- JAIFARPUR P.S - SILCHAR DIST - CACHAR ASSAM
38: SALIM UDDIN BARBHUIYA
S/O- TUNU MIA BARBHUIYA VILL-UJANGRAM
P.O-ARUNACHAL P.S- SILCHAR DIST - CACHAR ASSAM
39: CHARAN SINGH SWARGIARG
S/O LT. BHAGIRAM SWARGIARG VILL- GOMURAP.O- BHALAGUNG P.S-
PATACHAR KUCHI DIST - BARPETA ASSAM
40: AHAMEDUL HOQUE BARBHUIYA
S/O - MOINUL HOQUE BARBHUIYA VILL - GOSSAIPUR PT-II P.O-
GOSSAIPUR PT-III P.S.-UDHARBOND DIST - CACHAR ASSAM PIN- 788030
41: SADUR ROHMAN
S/O- HABIB ALI VILL- MAIZDIHI P/O- SETTLEMENT
P/SANDDIST- KARIMGANJ ASSAM
42: ROBIN DAS
VILL- BIJOYNAGAR P/O ANDP/S- RATABARI
DIST- KARIMGANJ ASSAM
43: EKRAM ULLAH KHAN
S/O- SIFAT ULLAH KHAN VILL- BHAIRAB NAGAR
P/O- KRISHNAPUR P/S- SILCHAR DIST- CACHAR ASSAM
44: BILAL UDDIN BARBHUIYA
S/O- SAIF UDDIN BARBHUIYA VILL- HATIRHAR PT. II
P/O- SRIKONA P/S- SILCHAR DIST- CACHAR
45: REAJAUL HOQUE
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S/O- AKMAL ALI VILLANDP/O- MADAN MOHAN DIST- KARIMGANJ
46: SABIR AHMED CHOUDHUR
VILL- KAZIDHAHAR PT-I P/O- KAZIDAHAHAR P/S- SONAI DIST- CACHAR
47: SHASHIDHAR BIN
VILL- BIDYA NAGAR TE P/O- BIDYA NAGAR
P/S- RAMKRISHNA NAGAR DIST- KARIMGANJ ASSAM
48: SUMON ROY
VILL- RATABARI P/O- BARUALA
P/S- RATABARI DIST- KARIMGANJ ASSAM
49: DIPANKAR BARMAN
S/O- PIYARI MOHAN BARMAN VILL- BILAIPUR P/O- PRATAP PUR P/S-
LALA DIST- HAILAKANDI ASSAM
50: BISHU DAS
S/O- HARANDRA CH. DAS
VILLANDP/O- KATIGORAH
P/S- KATIGORAH
DIST- CACHAR
ASSAM
51: ABDUL HASIB
VILL- NORTH KANDIGRAM
P/O- MALUA
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM
52: KABIR AHMED
VILL- KHADIMAN
P/O- BADARPURGHAT
P/S- BADARPUR
DIST- KARIMGANJ
ASSAM
53: JAHIRUL HUDA LASKAR
S/O- LT. ATAUR RAHMAN LASKAR
VILL- NISHANTAPUR
P/O- RAJNAGAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
54: SHAMIN AHMED
S/O- ABDUS SUKUR
VILL- ISMOTI
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P/O- BARAIGRAM
P/S- PATHARKANDI
DIST- KARIMGANJ
ASSAM
55: FIRUJ BARMAN
C/O- PHONI BH. BARMAN
VILLANDP/O- JIBANGRAM
P/S- DHOLAI
DIST- CACHAR
ASSAM
56: TAHIR AHMED KHAN
VILL- EAST TANGIBARI
P/OANDP/S- RATABARI
DIST- KARIMGANJ
ASSAM
57: SEEMANTA BORAH
S/O - SUREN SUT
VILL - MILANPUR
P/S AND P.O- MANGALDAI
DIST - DARRANG
ASSAM
58: KAMAL KR. ROY
S/O - HARI CHARAN ROY
VILL - NIZSHALDAH
PO. SARTHEBARI
DIST - BARPETA (ASSAM
59: JITUMONI DEKA
S/O - LOTESWAR DEKA
VILL - KAIHORA. PO. PATIDARRAN
P/S-MANGALDAI
DIST - DARRANG (ASSAM)
60: SAIDUR ISLAM
S/O - AKTAR ALI
VILL - JANGALPARA
PO. JANGALPARA
DIST - DARRANG (ASSAM)
61: HITENDRA DAS
S/O - MOHAN CH. DAS
VILL - KATHPORI
P/O AND P.S- MANGALDAI
62: ARINDAM BHATTACHARJEE
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S/O- AJIT KR. BHATTACHARJEE.
VILL-DHU
P/O- KALAIN.
P/S- KATIGORAH
DIST. CACHAR
ASSAM
63: BIDYUT DEKA
S/O- B DEKA
VILL- KHASRONHOLI
P/O- CHENGAPOTHER
P/S- KOLIGAON
DIST- UDALGURI
ASSAM
64: JIBESH KR. BARUAH
S/O- MADHAB CH BARMAN
VILL- JHARGAON
P/O- JALJALI
P/S- MANGALDAI
DIST- DARRANG
ASSAM
65: NARHARI RAY
VILL- PACHIM ANKORBARI
P/O- KAJAL GAON
P/S- DHALIGAON
DIST- CHIRANG
66: ADILUR RAHMAN
S/O - ABDUL MOTALIB
VILL - PACHIM SINGIMARI
P.O- SINGIMARI
P.S- RUPAHI HAT
DIST - NAGAON (ASSAM
67: BISWA JYOTI HAZARIKA
C/O- SIBA RAM HAZARIKA
P.O AND P.S- MANGALDOI
DIST - DARRANG (ASSAM)
68: ABDUL MANNAN
S/O - MD SHAJAHAN ALI
VILL - SOWARI PAITARI
P.O. JOYBHUM
P.S. BAGUAN
DIST -GOALPARA (ASSAM)
69: ACHYUT KONWAR
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S/O - BHUSHAN KONWAR
VILL - MAZGAON
P.O. PAHUMARA
P.S. NORTH LAKHIMPUR
DIST - LAKHIMPUR (ASSAM)
70: HAMIDUR ISLAM
S/O - MD SHAMSUL ISLAM
VILL - KHOLABAMAHA
P.O- KHOLABAMUHA
P.S. TARABARI
DIST - BARPETA (ASSAM)
71: ABDUL AWAL AHAMED
S/O - MD FAZLUL HAQUE
VILL - PACHIM MOIRABARI
P.O- MOINBARI
P.S- BAGHBOR
DIST- BARPETA (ASSAM)
72: UTTAM KR. HALDER
S/O - AMAR CH HALDER
VILL - MADAI KHALI
P.O-ASHARIKANDI
P/S- GAURIPUR
DIST - DHUBRI ( ASSAM)
73: WAHIDUR RAHMAN
S/O - MD NUR ISLAMUDDIN
VILL - KAHOM
P.O.SORUPETA
P.S. BARPETA
DIST - BARPETA (ASSAM)
74: BHABAJIT DEKA
S/O - SRI TARAK CH. DEKA
VILL - PALLA SATRA
P.O AND P.S-SARTHEBARI
DIST - BARPETA (ASSAM)
75: SUFIYAR RAHMAN
S/O - A RAZZAQUE BAPARI
VILL - SOWARI POITARI
P.O-BOGUAN
P.S-JOYBHUM
DIST - GOALPARA (ASSAM)
76: DEBABROTA MIRI
S/O - LT. CHANDRA MIRI
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VILL - NO .1BONGAL MORA
P.O. ISLAMGAON
P.S.BIHPURIA
DIST - LAKHIMPUR (ASSAM
77: FARAJ ALI
S/O - LT. INSER ALI
VILL - JUGIPARA
P.O.BATABARI
P.S.DHULA
DIST - DARRANG (ASSAM)
78: DEEPJYOTI SAOI
S/O - LT CHARESWAR SALOI
VILL - LEZA
P.O- BARUAJANI
P.S. KAMALPUR
DIST - KAMRUP (ASSAM)
79: MAKIBBUDDIN AHMED
S/O - MAIZUDDIN AHMED
VILL - SANTIPARA W /NO 1
P.O AND P.S- MANGALDAI
DIST - DARRANG (ASSAM)
80: RUPAK CHEKANIDHARA
S/O - LT MAHURAM CHEKANIDHARA
VILL - CHARAIDOLONI
P.O.MADHABPUR
P.S.BIHUPURIA
DIST - LAKHIMPUR (ASSAM)
81: MONAJIR ALAM
S/O - IKRAMUL MAZID
VILL - NO 2 CHANGAPARA
P.O- DIGHIRPAR
P.S- SIPAJHAR.DIST - DARRANG (ASSAM)
82: BIMAL RABHA
S/O - LT PUBARAM RABHA
VILL - SANCHUBARI
P.O- BINDUKURI
P.S- TEZPUR
DIST - SONITPUR (ASSAM)
83: MD. IKRAMUL ISLAM
S/O - MD FAIZUDDIN AHAMED
VILL - ADHIKARI
P.O.RAJGHAT
Page No.# 10/45
P.S.MANGALDAI
DIST - DARRANG (ASSAM)
84: ARUP DEKA
S/O - PRAFULLA DEKA
VILL - NIZ DALGAON
P/O- DALGAON
P/S.- DALGAON.
DIST- DARRANG
85: NAZRUL ISLAM (II)
S/O - MD. AFAZUDDIN AHMED
VILL - ATA
PO. SARUPETA
DIST - BARPETA (ASSAM)
86: KESHAB DAS
S/O - SRI JRITHESWAR DAS
VILL - BHEBELI
P.O. NANADI
P.S. GOGAMUKH
DIST - DHEMAJI ( ASSAM)
87: JAHIDUL ISLAM
S/O - MD RAHIM UDDIN
VILL - NORTH BARPETA
P.O.SUMKUCHI
P.S.BARPETA
DIST - BARPETA (ASSAM)
88: DIPANKAR NATH
S/O - PURANDHAR NATH
VILL - DAKSHIN CHUBURI
P.O AND P.S.SIPAJHAR
DIST - DARRANG (ASSAM)
89: SARANGA PATHAK
S/O - RAJANI PATHAK
VILL. BARPETA
P/S- SARUTAPA
P/S- BARPETA
DIST - BARPETA
ASSAM
90: AYEN UDDIN
S/O- MD ISMAIL HUSSAIN
VILL- RAKHAYASHNI
P/O- RAKHAYASHNI
P/S- MORNOI
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DIST- GOALPARA
91: GOBIN HAZARIKA
S/O - NIREN HAZARIKA
VILL - KHANGIA GAON
P/O- TEKELA
P/S- POLIBOR
DIST - JORHAT
ASSAM
92: MANJIL HUSSAIN
S/O - BORHAN ALI SIKDER
VILL - JOSHIHATI
PO. BALABHITA
P.S. BORPETA ROAD
DIST - BORPETA (ASSAM)
93: ABDUL WADUD
S/O- MD TALEB UDDIN AHMED
VILL - PACHIM KAHNAPARA
PO. KAARI PUKHURI
P/S- DALGAON
DIST - DARRANG (ASSAM)
94: BISWAJIT DEV
S/O - LT. SITESH CH. DEV.
VILL- TERAPUR BAJAR.
P/O- KALI BARI BAZAR
P/S- SILCHAR
DIST- CACHAR
ASSAM
95: NAZIR UDDIN
S/O - LT. HIFZUR RAHMAN
VILL- PANIGHAT
P/O- DUHALIA
PS. PATHARKANDI
DIST. KARIMGANJ
ASSAM
96: JOYPRAKASH UPADHYAY
S/O - LT. JAGADISH UPADHYAY.
VILL - KASHIPUR
P/S- UDHAR BOND.
DIST.- CACHAR
ASSAM
97: ANUPAM KR. DEKA
S/O- M DEKA
Page No.# 12/45
VILL AND P.O- MANGALDAI
P/S- MANGALDAI
DIST- DARRANG
ASSAM
98: NAZRUL ISLAM
S/O- MD K ALI AHMED
VILL- LAKHIPARA
P/O- JOSTIPARA
P/S- BARPETA
DIST- BARPETA
ASSAM
99: SANKAR KUMBHAKAR
S/O- UMESH DAS
VILL- BARMANKITI
P/O- RAYPUR
P/S- PATHERKUCHI
DIST- BARPETA
ASSAM
100: SAHIDUL ISLAM
S/O - MD. HASAN ALI
VILL - BARKALIAJHAR
PO. BYASPARA
P/S- SIPAJHAR
DIST - DARRANG (ASSAM)
101: ANISUR RAHMAN
S/O - ALI ABDUL HAQUE
VILL AND P.O- AMBARI
P.O.AMBARI
P.S-ABHAYAPURI
DIST - BONGAIGAON (ASSAM)
102: BASER ALI
S/O - SAHAR ALI
VILL - NO.1 SOUTH RANGAPANI
P.O- BADLABAZAR
P.S. BOKO
DIST - KAMRUP(R) (ASSAM)
103: NUMUZ ZAMA
S/O - FAJLUL HAQUE
VILL - LAMGLA
P.O.LAMGLA
P.S-BAGHBOR
DIST - BARPETA (ASSAM)
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104: ARUP DAS
S/O - SITANGSHU MOHON DAS
VILL- MADHABPUR
P/O- KARICHERRA-
P/S- RAMNATHPUR
DIST- HAILAKANDI
ASSAM
105: HIMANGSHU KR. NATH
C/O- NABIN CH NATH
VILL- SWETMODAR
P/O- BORDOULGURI
P/S- SIPAJHAR
DIST- DARRANG
ASSAM
106: RAKIBUL ISLAM
C/O- JAFAR ALI
VILL- SALEKURA
P/O- JANIA
P/S- BARPETA
ASSAM
107: C/N PRAKASH NATH
VILL- TIPLAI
P/S- SIMALITALA
P/O- TIPLAI
DIST- GOALPARA
ASSAM
108: RAJ ALI SING
VILL- DIPHU POLICE RESERVE
P/O AND P.S- DIPHU
DIST- KARBI ANGLONG
ASSAM
109: PRADIP RONGPEE
VILL- GUMORIA
P/O- HAHARA
P/S- SONAPUR
DIST- KAMRUP
ASSAM
110: MRIDUL DAS
S/O- M DAS
VILL- DUBI
P/O- DUBI
P/S- PATSARKUCHI
DIST- BARPETA ASSAM
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111: PANKAJ ROY
S/O -PUTUL ROY
VILL- MATIKHOLA
P/OAND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)
112: PUSPANJOY PHONGLOSA
S/O - FORONJAY PHONGLOSA
VILL - MATIKHOLA
P/O AND P.S - HOWRAGHAT
DIST- KARBI ANGLONG (ASSAM)
113: PANKAJ GOGOI
S/O- PRABHAT GOGOI
VILL- CHARINGIA
P/O- PHULPANICHIGA
P/S- GAURISAGAR
DIST- SIVSAGAR (ASSAM)
114: UJJAL BORAH
S/O- SRI DHANIRAM BORA
VILL AND P.O- BEBEJIA
P/S- SADAR
DIST- NAGAON (ASSAM)
115: TRIDIP JYOTI HAZARIKA
S/O- LT. MAHENDRA HAZARIKA
VILL- MURAHANI
P/O- CHALCHALI
P/S- SAMUGURI
DIS- NAGAON (ASSAM)
116: ANANDA DAS
S/O- SRI MINARAM DAS
VILL- HATLAWKHOWA
P/O- NIZLAKHOWA
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)
117: NIRAB GAYAN
S/O- LT. RAMESH GAYAN
VILL AND P.O- PADUMONI
P/S- SAMAGURI
DIST- NAGAON ( ASSAM)
118: ABUBAKKKAR SIDDIQUE
S/O- HAZI ABDUL SHAHID
VILL- LATANI CHAPORI
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P/O- KAWIMARI
P/S- RUPAHIHAT
DIST- NAGAON (ASSAM)
119: BHAGABAN KALITA
S.O- LT. DHARESWAR KALITA
VILL- PALARA
P/O- KAMALPUR
P/S- KHUDRA DIMU
120: NRIPEN SHARMA
VILL AND P.O- BYASPARA
P/S- SIPAJAR
DIST- DARANG (ASSAM)
121: HEMANTA DAS
VILL- LAKHIPUR HIRAPARA
P/O AND P.S- LAKHIPUR
DIST- GOALPARA (ASSAM)
122: PANKAJ HANDIQUE
S/O- DIMBESWAR HANDIQUE
VILL- GOROIMARI
P/O- TETONBARI
P/S- HOHPUR
DIST- SONITPUR (ASSAM)
123: AJIT DEKA
S/O- SRI MINARAM DEKA
VILL- DIMARGURI GAON
P/O- LAGIBHAKAT GAON
P/S- JAGIROAD
DIST- MORIGAON (ASSAM)
124: MOSAHED ALI
S/O- HANIFULLA HOQUE
VILL- KANAI CHUBA
P/O- HOWLY MOHANPUR
P/S- MANGALDAI
DIST- DARANG (ASSAM)
125: GOLAP RAY
S/O- DHANESWAR RAY.
VILL- KANDULIMARI.
P/O- CHAKA PARA.
P/S- BONGAIGAON.
DIST-BONGAIGAON
( ASSAM)
Page No.# 16/45
126: PRAFULLA SAIKIA
C/O- LT. MANIK SAIKIA.
VILL- TIPOMIA BORPACHI GAON.
P/O 7 P.S- JORHAT.
DIST- JORHAT
( ASSAM)
127: AJIT BORGOHAIN
S/O- CHANDRA BORGOHAIN.
VILL- AMGURI LEHAM GAON.
P/O- BATUAMUKH.
P/S- SILAPATHAR.
DIST- DHEMAJI ( ASSAM)
128: ASAAD UDDIN
S/O- KARAMAT ALI
VILL AND P/O- BAZARGHAT
P/S- RATABARI
DIST- KARIMGANJ
129: AKTAR HUSSAIN CHOUDHORY
S/O- LT. SAHABUDDIN CHOUDHORY
VILL- BHOMRAGURI
P/O-BHOJKHOWA CHAPURI
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)
130: SAIFUL BARIE
S/O- ABDUL GAFUR
VILL- ALISINGA URIAM GURI
P/O- PANCHMILE
P/S- TEZPUR
DIST- SONITPUR ( ASSAM)
131: MARGOOBUR RAHMAN CHOUDHURY
S/O-MAZIBUR RAHMAN CHOUDHORY
VILL- ALICHINGA
P/OANDP/S- TEZPUR
DIST- SONITPUR ( ASSAM)
132: KUNAL BORO
S/O- LT. DILIP BORO
VILL-BAITHABHAGA
P/O- GHORAMARI
P/S- TEZPUR
DIST- SONITPUR (ASSAM)
133: NANTU KR. NATH
S/O- LT. NIROD CH. NATH
Page No.# 17/45
VILL- KALAIN( BHAIRABPUR PART-1)
P/O- KALAIN
P/S- KATIGORAH
DIST- CACHAR (ASSAM)
134: GUNENDRA SAHARIA
C/O- CHAMPAK SAHARIA
VILL AND P.O- MENAPARA
P/S- MANGALDAI
DIST- DARANG (ASSAM)
135: DURGAMONI HAZARIKA
S/O- RATNA KANTA HAZARIKA
VILL- KUJISATRA
P/O- SILPUKURI
P/S- MIKIRBHETA
DIST- MORIGAON (ASSAM)
136: UTTAM BORA
S/O- SRI BOLORAM BORA
VILL- NONOI DEWRI GAON
P/O- NONOI
P/S- NAGAON(SADAR)
DIST- NAGAON (ASSAM)
137: KUSHAL BORA
S/O- LT. DABEN CH. BORA
VILL- NORTH HAIBORGAON
P/O- HAIBORGAON
P/S- SADAR
DIST- NAGAON ( ASSAM)
138: PRASANTA HAZARIKA
S/O- NANDESWAR HAZARIKA
VILL- PHALENGI CHUK GAON
P/O- DIHINGIA
P/S- TITABOR
DIST- JORHAT ( ASSAM)
139: PURANJAN NATH
C/O- PARESH NATH
VILL- GHATUBA GAON
P/S AND P/O- THELAMARA
DIST- SONITPUR ( ASSAM)
140: PABAN KUMAR BORA
C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/S AND P/S- TEZPUR
Page No.# 18/45
DIST- SONITPUR (ASSAM)
141: RAMEN KUMAR BORA
C/O- LT. BHABEN BORA
VILL- KALIBARI CHUK
P/OAND P.O- TEZPUR
DIST- SONITPUR ( ASSAM)
142: RUSHON AHMED BARBHUIYA
S/O- NURUL HAQUE BARBHUIYA
VILL- BHAKATPUR
P/S- SILCHAR
P/O- BHAKATPUR
DIST- CACHAR
ASSAM
143: SWAPAN GOALA
S/O- BANGSHI PRASAD GOALA
VILL- DURGA BASTI
P/O- PALANG GHAT
P/S- DHOLAI
DIST- CACHAR
ASSAM
144: ABDUL GAFFAR KAZI
S/O- MOINUL HAQUE KAZI
VILL- BHAIRABNAGAR
P/O- KRISHNAPUR
P/S- SILCHAR
DIST- CACHAR
ASSAM
145: RAHUL ISLAM
S/O- LT. ABDUL HUSSAIN
VILL- MADAKATA
P/O- DHAPARGAON
P/S- RANGIA
DIST- KAMRUP
ASSAM
146: FIRUZ KHAN
S/O- SARBESH KHAN
VILL- FULBARI
P/O- GUMAFUL BARI
P/S- TARABARI
DIST- BARPETA
ASSAM
147: MUJIBUR RAHMAN CHOUDHURY
Page No.# 19/45
S/O- LT. HAMIDUR RAHMAN CHOUDHURY
VILL- JAROIL TOLA
P/O- JANJARBIL ( DUNGRIPAR PT-II)
P/S- SONAI
DIST- CACHAR
ASSAM
148: BISTI BARO
S/O- LAMEN BARO
VILL AND P.O- KACHARI SOLMARI
P/S- RANGIA
DIST- KAMRUP
ASSAM
149: SAHAJAHAN BARBHUIYA
S/O- RAHIMUDDIN BARBHUIYA
VILL AND P.O- KAZIDHAR
P/S- SONAI
DIST- CACHAR
ASSAM
150: HIMALAYA SARMA
VILL- CHANGELIA PARA
P/O- AULACHOWAKE
P/S- MANGALDAI
DIST- DARANG
ASSAM
151: PULAKJYOTI HAINARI
S/O-ANURAM HAINARI
VILL- UHANI PATHAR BATABARI
P/S- RANGAPARA
DIST- SONITPUR
ASSAM
152: DEB RAJEN PAHADI
S/O- SHRI MANIK PAHADI
VILL- HATIMARA
P/O- TETONBARI
P/S- HELEM
DIST- SONITPUR
ASSAM
153: SAMARJYOTI DAS
S/O- SRI MADAN DAS
VILL- SADALA
P/O AND P.S- HAJO
DIST- KAMRUP
ASSAM
Page No.# 20/45
154: MANJEET CHOUDHURY
S/O- SUBODH CH CHOUDHURY
VILL- SALESALA
P/O- BONGARA
P/S- PALASBARI
DIST- KAMRUP
ASSAM
155: MUKESHAR RAHMAN
S/O- MD. SAFIKAR RAHMAN
VILL- GOG
P/O- BARPALAHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
156: JABRUL HAQUE
S/O- MD. NURUL ISLAM
VILL- SHALMARABURI
P/O- BECHAMARI
P/S- DHING
DIST- NAGAON
ASSAM
157: APURBA BHARALI
S/O- SRI KULENDRA BHARALI
VILL- NAM DUMDUMIA
P/OANDP/S- DHING
DIST- NAGAON
158: UTPAL BORAH
VILL- NORTH HAIBARGAON
P/O- HAIBARGAOAN
P/S- SADAR (NAGAOAN)
DIST- NAGAON
159: IKRAMUL HUSSAIN CHOUDHURY
S/O- MD. CHAND MIYA
VILL- ROWMARI
P/O- ROWMARI BIL
P/S- DHING
DIST- NAGAOAN
ASSAM
160: RANJIT BORAH
P/O- NAGAON
P/S- SADAR(NAGAON)
DIST- NAGAON
Page No.# 21/45
ASSAM
161: WAHAB ALI
VILL- ROWMARI
P/S- RUPAHI HAT
P/O- ROWMARI
DIST- NAGAON
ASSAM
162: ZAKIR HUSSAIN
S/O- ABDUL HAMID
VILL- SIMULOATI
P/O- ALI TANGONI
P/S- JURIA
DIST- NAGAON
ASSAM
163: GULZAR HUSSAIN
VILL- BORMABIL
P/O- MUWAMARI
P/S- SAMAGURI
DIST- NAGAON
ASSAM
164: MIJANUR HAZARIKA
VILL- PALASHANI
P/S- SADAR( NAGAON)
P/O- PALASHANI
DIST- NAGAON
ASSAM
165: BIRJU YADAB
VILL- AMINGAON
KALIBARI
P/O- AMINGAON
P/S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM
166: JEHIRUL ISLAM
S/O- MD HUSSAIN ALI
VILL- BOWAL-GURI
P/O- GOROIMARI
P/S- LAHARIGHAT
DIST- MORIGAON
ASSAM
167: ATUL CH DAS
S/O- MOHAN CH. DAS
Page No.# 22/45
VILL AND P.O- BORCHILA
P/S- MIKIRBHETA
DIST- MORIGAON
ASSAM
168: RUSHU TIRKEY
S/O- BANDAN TIRKEY
VILL- ADLABASTI
P/S- BARBARI
DIST- BAKSA
ASSAM
169: JYOTIPRAKASH THAKURIA
S/O- SRI BIMAL KR THAKURIA
VILL AND P.O- BONGARA
P/S- PALASHBARI
DIST- KAMRUP
ASSAM
170: BIJU HAZARIKA
S/O- LT. GHAIN CH. HAZARIKA
VILL AND P.O- TETLISARA
P/S- KAMPUR
DIST- NAGAON
ASSAM
171: PARAG CHOUDHURY
S/O- NANDI NATH CHOUDHURY
VILL- SARAIGHAT
P/O- DUMUNICHOWLD
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
172: ANKUR DEKA
C/O- BITOPAN DEKA
VILL- DIMOW
P/S- NAGAON SADAR
DIST- NAGAON
ASSAM
173: RINTU MORAN
S/O - LT. GONTIK MORAN
VILL- KULIPATAHAR
P/O- KACHIJAN CHARIALI
P/S- KAKOPOTHER
DIST- TINSUKIA
174: DIPAK MAHANTA
Page No.# 23/45
S/O- LT. JUGAL MAHANTA
VILL- BOGIA SATRA
P/O- MELAMATI
P/S- TITABOR
DIST- JORHAT
175: NOJIB UDDIN
S/O- GIAS UDDIN
VILL AND P.O- SHAGUN BAHI
P/S- MOIRABARI
DIST- MORIGAON
ASSAM
176: MASHIQUL ISLAM
S/O- ABDUL MALEQUE
VILL- MAKIRGAON
P/O- KATHAGURI
P/S- LAHORIGHAT
DIST- MORIGAON
ASSAM
177: ASHIM ROY
VILL- BORDOLI NAGAR
P/S- TINSUKIA
DIST- TINSUKIA
178: UMANANDA KNOWAR
S/O- LT. ANIL KNOWAR
VILL- 2 NO TAL PATHER
P/O- TAL PATHER
DIST- TINSUKIA
179: ZAHANGIR ALOM
S/O- MD. KUDDUS ALI
VILL- GARAMATIKHOWA
P/O- BORGHAT
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM
180: SANDI BASUMATARI
S/O- BALARAM BASUMATARI
VILL- DHUPGURIGAON
P/O- LANGHIN TINIALI
P/S- HOWRAGHAT
DIST- KARBI ANGLONG
181: SANJIB KR. BRAHMA
S/O- SRI SATYANDERA NATH BRAMHA
Page No.# 24/45
VILL- MENSING ENGTI GAON
P/O- HIDIPI
DIST- KARBI ANGLONG
182: RANJAN PATHAK
S/O- TUWARAM PATHAK
VILL- KALIBARI DA-GAON
P/O AND P.S- TEZPUR
DIST- SONITPUR
ASSAM
183: DEBAJIT BHUYAN
S/O- LT. MOTIRAM BHUYAN
VILL- ATIGAON TINIALI
P/O- BANGALDHARA
DIST- MORIGAON
ASSAM
184: PARASH MONI BORAH
S/O- DULAL CH. BORAH
VILL- RAJAGAON WARD NO 1
P/OAND P.S- MORIGAON
DIST- MORIGAON
ASSAM
185: SONESWAR NATH
S/O- JOYRAM NATH
VILL- BAGARIGURI
P/O- KUMURAGURI
P/S- MORIGAON
DIST- MORIGAON
ASSAM
186: JIAUL HOQUE
S/O- MD. JAMSEDUR RAHMAN
VILL- BORIGAON
P/O- NIZ-DANDUA
P/S- MORIGAON
DIST- MORIGAON
187: ANUP CHAKRABORTY
S/O- AKHIL CHAKRABORTY
VILL AND P.O- BARALIMARI
DIST- MORIGAON
ASSAM
188: GULAP HUSSAIN
S/O- ABDUL HASIM
VILL- KUPUR PARA
Page No.# 25/45
P/O- BOR-HOLLOW
P/S- BHURAGAON
DIST- MORIGAON
189: JUGAL BONIA
S/O- ATUL BONIA
VILL- DIHINGSATRA
P/O AND P.S- NORTH GUWAHATI
DIST- KAMRUP
ASSAM
190: DIGANTA DAS
S/O- SRI BEJI RAM DAS
VILL- GORIA CHAPORI
P/O- GARUMARA
P/S- PULIBOR
DIST- JORHAT
191: AMADUL HOQUE
S/O- MD. ABDUL KADIR
VILL- SHALKATI PATHER
P/O- SHALKATI PATHER
P/S- DHING
DIST- NOGAON
ASSAM
192: NAZIRUL HOQUE
S/O- MD. SHAH ALI
VILL AND P.O- SHOGUNBAHI
P/S- MORIGAON
DIST- MORIGAON
ASSAM
193: JAMAL UDDIN
S/O- ALTAB ALI
VILL- PACHIM SALPARA
P/O- PUB SALPARA
P/S- RUPAHI HAT
DIST- NAGAON
ASSAM
194: RAJ SAIKIA
S/O- SIDDESWAR SAIKIA
VILL AND P.O- SENECHOWA
P/S- SADAR( NAGAON)
DIST- NAGAON
ASSAM
195: PULIN PANGING
Page No.# 26/45
S/O- LT. CHANDRA KT. PANGIN
VILL- MAJORBARI
P/O- DISANGMUKH
P/S- SIVSAGAR
DIST- SIVSAGAR
ASSAM
196: SUDARSHAN DAS
S/O- SRI BHABAKANTA DAS
VILL- PAHUKATA PANIGAON
P/O- BARPANIGAON
P/S- SAMAGURI
DIST- NAGAON
ASSAM
197: CHANDAN JYOTI SAIKIA
S/O- SRIMANTA KR. SAIKIA
VILL- MILONPUR
P/O- NAGAON
P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM
198: RAJU SAIKIA
S/O- SRI B SAIKIA
VILL- MAHLUR JURIA
P/O- PAJPATHARI
P/S- SADAR (NAGAON)
DIST- NAGAON
ASSAM
199: DIPU PAUL
VILL- HOIBIRGAON
RAILWAY COLONY
P/O AND P.S- HOIBORGAON
DIST- NAGAON
ASSAM
200: NITUL SONOWAL
S/O- ROMEN SONOWAL
VILL AND P.O- ARIAMURIA
P/S- DHOLLA
DIST- TINSUKIA
ASSAM
201: ABDUL KAYUM AHMED
S/O- LT. SOLAYMAN SHEIKH.
VILL- BSRTARY
P/O- RANGAPANT.
Page No.# 27/45
P.S-BAGHBAR
DIST- BARPETA
ASSAM
202: SUNIL PEGU
S/O- SRI LAMASING PEGU.
P/O- BOROLA
P/S- GOGAMUKH.
DIST- DHEMAJI
ASSAM
203: PINTU BORAH
S/O- LT. GOPAL BORAH.
VILL- CHUTIA GAON
P/O- URIA GAON.
P.S- NAGAON
DIST- NAGAON
ASSAM
204: ASRAFUL HOQUE MAZUMDER
S/O- FAKAR UDDIN MAZUMDER
VILL- RANGAUTI PT. I
P/O- RANGAUTI
P/S- HAILAKANDI
DIST- HAILAKANDI
205: ANANTA DAS
S/O- LT.SUTIRAM DAS
VILL- GHORMARA SATRA
P/O- GHORMARA
P/S- N. LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
206: ALTAB ALI
S/O- KERAMAT ALI
VILLANDP/O- MERAPANI
P/S- MERAPANI
DIST- GOLAGHAT
ASSAM
207: SAIFUL ISLAM
S/O- LT. NURUL ISLAM
VILL- BORIGAON
P/O- SOLMARI MIKIGAON
P/S- MORIGAON
DIST- MORIGAON
ASSAM
Page No.# 28/45
208: BABUL ALI
S/O- AZAD ALI
VILLANDP/O- PATUKATA
P/S- MIKIR BHALA
DIST- MORIGAON
209: MUKUT KUMAR
S/O- TARANI KT. KUMAR
VILL- KHEHENI PARA
P/O- BEZARA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
210: NAYAN JYOTI MALI
S/O- UDAY MALI
VILLANDP/O- BAIHATA
P/SANDDIST- KAMRUP
211: JIBUR RAHMAN
S/O- LT. SAHABUDDIN
VILLANDP/O- BORBHETI
P/S- BHATADRABA
DIST- NAGAON
212: UJJAL DAS
S/O- CHANDRA DAS
VILL- CHENESELIMLRA
P/S- JAMUGURIHAT
DIST- SONITPUR
213: DIGANTA MILLIK
S/O- LT. SIDHESWAR MILLIK
VILL- LANGTHAN KRAMASA GAON
P/O- DONGKAMUKAM
P/S- BAITHALANGSO
DIST- KARBI ANGLONG
ASSAM
214: UTTAM DEBANATH
S/O- BRAJALAL DEBNATH
VILL- TINGRAI BENGALI GAON
P/OANDP/S- MAKUM
DIST- TINSUKIA
215: GUNA MONI NATH
S/O- SONARAM NATH
VILL AND P/O- NATHUAGAON
DIST- MORIGAON
Page No.# 29/45
ASSAM
216: MUKTER HUSSAIN
S/O- MD. SIDDIK ALI
VILLANDP/O- SONARIGAON
P/S- DHING
DIST- NAGAON
ASSAM
217: SURAJIT RABHA
S/O- BHABEN RABHA
VILL- KAYASTA PARA
P/OANDP/S- RANGJULI
DIST- GOALPARA
218: BINANDA RABHA
S/O- BULENDRA RABHA
VILL- DAIRONG MADA PARA
P/O- KHARDANG
P/S- DUDHNOI
DIST- GOALPARA
219: SUMIT TANTI
S/O- PURAN TANTI
VILL- BAR PATHER TEA EASTATE
P/OANDP/S- BARPATHER
DIST- KARBI ANGLONG
220: MRIDUL SAIKIA
S/O- LT. CHANDRA SAIKIA
VILL- KARIAYANI BAMUN GAON
P/O- PALASHANI
DIST- NAGAON
ASSAM
221: MIL HAQUE DEWAN
S/O- LT. HATEM ALI DEAWAN
VILL- KAIKUCHI
P/O- BHAIRAGURI
P/SAND DIST- BARPETA
222: RAJU AHMED
S/O- MOKBUL HUSSAIN
VILL- BHULUKABARI
P/O- DHABALA PARA
P/SANDDIST- BARPETA
223: NRIPEN CH. DAS
S/O- SRI PRAFULLA DAS
Page No.# 30/45
VILL- BARANGA BARI
P/S- KALAIGAON
P/O- KABIR ALI
DIST- UDALGURI
224: SARIFUL ISLAM
S/O- RAFIQUL ISLAM
VILLANDP/O- SONARI GAON
DIST- NAGAON
225: DHAJENDRA BASUMATARY
S/O- DHIRENDRA BASUMATARY
VILL- KALIASAATRA
P/O- DHAIGAON
P/S-DUDHNOI
DIST- GOALPARA
ASSAM
226: SHOILENDRA KAKOTI
S/O- BANGSHIRAM KAKOTI
VILL- KHUDRAPOLOHA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
227: ABU TALEP HUSSAIN
VILL- KALJHAR
P/O AND P.S- FAKIRAGRAM
DIST- KOKRAJAHAR
ASSAM
228: DIPAK SAIKIA
S/O- LT. LAKHIRAM SAIKIA
VILL- AMANI
P/O- BORHAMPUR
P/S- NAGAON(SADAR)
DIST- NAGAON
ASSAM
229: JITUMONI KAKOTI
S/O- PREMESWAR KAKATI
VILL- PACHIM SALMARA
P/O- PHULAGURI
P/S- RAHA
DIST- NAGAON
ASSAM
230: MANORANJAN MEDHI
S/O- BIPIN CH. MEDI
Page No.# 31/45
VILL- KAYANTOL
P/O- HALOGAON
P/S- SUALKUCHI
DIST- KAMRUP
ASSAM
231: GOPAL MALI
VILLANDP/O- RANGAMATI
P/S- PALASBARI
DIST- KAMRUP
ASSAM
232: AMIYA TALUKDAR
S/O- LT. DADHI RAM TALUKDAR
VILLANDP/O- BHOUKAMARI
P/S- PATACHARKUCHI
DIST- BARPETA
ASSAM
233: BIPUL DEKA
S/O- KHARGESWAR DEKA
VILL -BARHAZARA GAON
P/O- BEZERA
P/S- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
234: KAMALESWAR DAS
S/O- BUDDIRAM DAS
VILL- SHINGARA
P/S- KAMALPUR
DIST- KAMRUP
ASSAM
235: RAJU DHAR
S/O- NIKHIL CH. DHAR
VILL- KALACHERRA
P/OANDP/S- BAZARICHERRA
DIST- KARIMGANJ
ASSAM
236: HITESWAR KALITA
S/O-MAHANANDA KALITA
VILL- GELPEZAR
P/O- NAHERBARI
P/S- BARAMA
DIST- NALBARI
ASSAM
Page No.# 32/45
237: PRANAB KALITA
S/O- RAHESWAR KALITA
VILL- DAKHALAI
P/O- SIMILIA TARABARI
P/S- BOKO
DIST- KAMRUP
ASSAM
238: SIRAJUL ISLAM
S/O- LT. ARZED ALI
VILL- JAYANTIPUR
P/O AND P.S-KALIABOR
DIST- NAGAON
PIN- 782137
239: DEWAN AMINUL HAQUE
VILL- KURIHA
P/O- KAYAKUCHI
P/S- BARPETA
DIST- BARPETA
PIN-781352
240: DEWAN SHADIDUL ISLAM
S/O- DEWAN HASSEN ALI
VILL- KURIHA
P.O-KAYAKUCHI
DIST- BARPETA
PIN-781352
241: MUSHARAF HUSSAIN
S/O-LT. MAYNUL HOQUE
VILL- GAREMARI
P.S- BARPETA.
DIST- BARPETA
242: SHUBHASH DEKA
S/O- LT. GAJEN DEKA
VILLL- MADANPUR
P.S-CHANGSARI
DIST- KAMRUP
243: TAFIKUDDIN AHMED
S/O- MD. MUSLIM ALI
VILL- GUIYA
P.O- SONESWAR
P.S- KAMALPUR
DIST- KAMRUP
Page No.# 33/45
244: KAMAL KUMAR BAISHYA
S/O- BRAJO KUMAR
VILL- MUGURIA
P.S- PATACHARKUCHI
DIST- BARPETA
245: SANTANU ROY
S/O- LT. HAREKRISHNA ROY
VILL AND P.O- UPARTALA
P/S- DUDHNAI
DIST- GOALPARA
246: NIKUNJA RAI
S/O- LT. PRABHUNANDA RAI
VILL- BAGULAMARI
P.S- SORBHOG
DIST- BARPETA
247: BIOSWAJIT KALITA
S/O- LT. SUREN KALITA
VILL- BAMPARBATIA
P.S- TEZPUR
DIST- SONITPUR
248: ANANTA BORAH
S/O- THANESWAR BORAH
VILL- POTIA GAON
P.S- SOOTEA
DIST-BISWANATH
PIN-784175
249: DHON GOGOI
S/O- BHPARAM GOGOI
VILL- NARUATHAN
P.S- DHEMAJI
DIST- DHEMAJI
250: JITU SUTRADHAR
S/O- LT. MONINDRA SUTRADHAR
VILL- CHINAI CHUK
P.S- DHEMAJI
DIST- DHEMAJI
251: ABHIJIT SARMA
S/O- SRI BIPIN SARMA
VILL- KUWARA
P.O AND P.S- PATACHARKUCHI
DIST- BARPETA
Page No.# 34/45
252: DHIREN RAJBONGSHI
S/O- LT.BASIA RAJBONGSHI
VILL- MADAN MOHAN SAKHOWA
P.S- NALBARI
DIST- NALBARI
253: BIKAS SARKAR
S/O- SURESH SARKAR
VILL-MOUNT VIEW COLONY
P.S- DHALLGAON
DIST- CHIRANG.
254: JAHIRUL ISLAM MOGHAL
S/O- NAZMUL HQ. MOGHAL
VILL- SHIMAL KANDI
P.S-LAKHIPUR
DIST- GOALPARA
255: RAHUL ISLAM
S/O- NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA
256: SAKOWAR HUSSAIN
S/O- LT. CIARUDDIN
VILL- SHILAPANI
P.S- LAKHIPUR
DIST- GOALPARA
257: SHANOWAS AHMED
S/O- BELLAL UDDIN AHMED
VILL- BAGHMARI
P.S- BILASIPARA
DIST- DHUBRI
258: SOYEDUR RAHMAN
S/O- SOFIOR RAHMAN
VILL- BHIMKHOZE
P.S- LAKHIPUR
DIST- GOALPARA
259: CHANDAN SAIKIA
VILL- TELIA PAHUKATA
S/O- BHADRESWAR SAIKIA
P.S- NAGAON
DIST- NAGAON
260: ABDUL MONNAF
Page No.# 35/45
S/O- LT. SONSA ALI
VILL- GOG
P.O- BAIHATA CHARIALI
DIST- KAMRUP
ASSAM
261: JAKIR HUSSAIN
S/O- LT. MAYNUL HOQUE
VILL-GAREMARI
P.S- BARPETA
DIST- BARPETA
262: BHRIGU SONOWAL
S/O- LT. REBA SONOWAL
VILL- KADAMONI RUNNING GATE
P.S- DRIBRUGHAR
DIST- DRIBRUGHAR
263: BIPUL MINZ
S/O- HANU MINZ
VILL- AMGURI MURANI
P.O- RANGCHONGI
DIST- DRIBRUGARH
264: AMARJYOTI DEURI
S/O- LT. SURJYA KR. DEURI
VILL- UPPAR DEURI GAON
P.S- PULIBAR
DIST- JORHAT
265: RABBUL HUSSAIN
S.O- LT. BABAR ALI
VILL- ISLAMPATTY
P.S- NAGAON SADAR
DIST- NAGAON.
266: AKANTA MILI
S/O-BISHING MILI
P.S- BORPATHAR
DIST- GOLAGHAT
267: MAINA DEORI
S/O- JOY KUMAR DEORI
VILL- MAJOR DEORI GAON
P.O- MAJOR DEORI GAON
DIST- MAJULI
268: MINTU CHETIA
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S/O- LT. HAREN CHETIA
VILL-TILOI NAGAR NOTUN GAON
P.S- MORAN
DIST- DRIBRUGARH
269: SUJEET BORAH
S/O- CHANDRA KANTA BORAH
VILL- LAHOLIAL GAON
P.S- MAJULI
DIST-JORJAT
270: NAKUL BORAH
S/O- ROSHESWAR BORAH
VILL- CHAKIAL
P.S- GHILADHARI
DIST-GOLAGHAT
271: PORAG GOGOI
S/O- MUKHESWAR GOGOI
VILL- LEZAI GAON
P.S- BORBORUAH
DIST- DIBRUGARH.
272: MONOWAR HUSSAIN
VILL- BATABARI
P.S- BAGUAN
DIST- GOALPARA
273: RAHUL ISLAM
S/O- MD. NAZRUL ISLAM
VILL- BHATIPARA
P.S- GOALPARA
DIST- GOALPARA
274: HARKESWAR SARKAR
S/O- LT. MAHENDRA SARKAR
VILL- DEOHATI
P.S- ABHAYAPURI
DIST - BONGAIGAON
275: ABDUL RAHIM
S/O- MOKARAM ALI
VILL- JOLESWARBILL
P.S- LAKHIPUR
DIST- GOALPARA
276: SADAGAR ALI
S/O- LT. ABED ALI
VILL- SHIKANDA
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P.S- LAKHIPUR
DIST- GOALPARA
277: MONAJ KR. NATH
S/O-NIREN CH. NATH
VILL- ALONGMARI
P.S- BILASHIPARA
DIST- DHUBRI
278: MOKLESUR RAHMAN
S/O- JURAN ALI
VILL- MARKULA
P.S- BAGNAN
DIST- GOALPARA
279: ABDUL HAMID
S/O- JOHIRUL ISLAM
VILL- SOWARI POITARY
P.S- BAGUAN
DIST- GOALPARA
280: DIBENDU BORUAH
S/O- SRI SUDDHANDHAN BORUAH
VILL- MAILIGAON
P.S- JALUKBARI
DIST- KAMRUP
281: GOPESH ROY
S/O-BIPIN CH. ROY
VILL- PARMA SINGH LINE
RLY QTR.
P.S- TINSUKIA
DIST- TINSUKIA
282: JOHAN PEGU
S/O- AMULYA PEGU
VILL- BOR POMUA GAON
P.S- JENGRAI
DIST-JORHAT
283: KISHUR KUMAR NATH
S/O-KAMAKHYA PR. NATH
VILL- BARUA PARA.
P.S- BAGUAN
DIST- GOALPARA
284: HAJARAT ALI AHMED
S/O-MD. GOFUR ALI
VILL- NAYAPARA
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P.S- MATIA
DIST- GOALPARA
285: ANANDA DAS
S/O- NANDESWAR DAS
VILL- KAMARPOTA
P.S-RANJUG
DIST- GOALPARA
286: PANKAJ KR NATH
S/O- JOGEN CH.NATH
VILL- GAROBHAT KHOWA
P.S- BAGUAN
DIST-GOALPARA
287: MONINUR ISLAM
VILL- BATHGAIJHAR
P.S- BAGUAN
DIST- GOALPARA
288: PALAKH GOGOI
S.O- LT. BULON GOGOI
VILL AND P.O-BAMUNBARI
DIST.- DIBRUGARH
289: BHASKAR PHUKAN
S/O- RAJIB PHUKAN
VILL- B.C. DUTTA PATH.
P.S- TEOK
DIST-JORHAT
290: SUBHAS JYOTI HAZARIKA
S/O- PRAFULLA HAZARIKA
VILL- PHALENGI CHUK GAON
P.S-TITABOR
DIST-JORHAT
291: DHURBAJYOTI SAIKIA
S.O- HARIDAS SAIKIA
VILL- BORACHUK
P.S- SAMAGURI
DIST-NAGAON
292: SANJIB KALITA
S.O- SRI CHANDRA KT. KALITA
VILL- DIPHALU
P.S AND DIST- NAGAON
293: PRANAB JYOTI RANDHANI
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S/O- AMAL RANDHANI
VILL- KUMAR GAON
P.S- TITABAR
DIST-JORHAT
294: SUBHASH RABI DAS
S/O- LT. BHOLA RABI DAS
VILLL- BANIAMARI
P.S- GOLAKGANJ
DIST- DHUBRI
295: CHITTA RANJAN BARMAN
S/O- NIRANJAN BARMAN
VILL- MADAIKHALI
P.S- GOURIPUR
DIST-DHUBRI
296: NUR ALIM AHMED
S/O- MAJEB UDDIN AHMED
VILL- RAJAPARA PT. II
P.S- BAGRIBARI
DIST- KOKRAJHAR
297: ROFIQUL ISLAM AHMED
S/O- MOBARAK HUSSAIN AHMED
VILL- PANI JANI PT. 1
P.S- GOSSAIGAON
DIST- KOKRAJHAR
298: AHIDUR RAHMAN
S/O- SAREMUDDIN SHEIKH
VILL- SINGUNARI
P.S-FAKIRAGRAM
DIST- KOKRAJHAR
299: RANJIT CHETRY
S/O-PREM BAHADUR BURATHOKI CHETRY
VILL-BURACHAPARI
P.S-TEZPUR
DIST- SONITPUR.
300: SARIFUL ALI
S/O- GIASH ALI
VILL- KAHAR PARA.
P.S- SARTHEBARI
DIST.- BARPETA.
301: SANJIB KR. RAY
S.O- LT. RAMANIKANTA RAY
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VILL-TULUNGIA
P.S-NABHAYAPURI
DIST. BONGAIGAON.
302: AMINUL ISLAM
S/O- ABDUR RASHID.
VILL- DUMERGURI
P.S- ABHAYAPURI
DIST.-BANGAIGAON.
303: JULFIKAR AZIZ
S/O- NASIR UDDIN AHMED
VILL- LAKHIGANJ
P.S- BILASI PARA
DIST.-DHUBRI.
304: NAZIMUL KHAN
S/O-LT. ABDUL MASLEM KHAN.
VILL-RAGHUNANDANPUR
P.S- ABHAYAPURI
DIST.- BONGAIGAON.
305: KOUSHIK KR. NATH
S/O- ROHINI KR. NATH VILL-NARANGABARI
P.S- BOGUANI DIST.-GOALPARA.
306: SOFIOR RAHMAN
S/O- SAHAB UDDIN VILL-MOLDIBARI
P.S- LAKHIPUR DIST.-GOALPARA
307: MRINAL CH. RABHA
S/O-MAHJI RABHA VILL-BONGAON
P.S- GOALPARA DIST.-GOALPARA
308: MADAN NARZARY
S/O- SRI BABU RAM NARZARY.
VILL- UPPAR GEREKI P.S- TEZPUR DIST.-SONITPUR
309: MOHIBUL HOQUE
S/O- ASKAR ALI HOQUE VILL-CHANDMARI
P.S- JOGIGOPA DIST.-BONGAIGAON
310: JITUMONI BORAH
S/O- SRI TARUN CH. BORAH
VILL- MIKIRHAT HATIRGAON P.S-SAMOGURI DIST.-NAGAON
311: RAMJIT KR. GAYARI
S/O- JALADHAR GAYARI
VILL- POLASH GURI P.S- ABHYAPURI DIST.-BONGAIGAON
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312: THANESWAR PEGU
S/O- NUMAL PEGU
VILL- JYOTISHPUR P.S-GUGAMUKH. DIST.-DHEMAJI
313: GAURI SANKAR NATH
S/O-SRI CHAKRADHAR NATH
VILL-UPAR KARKUCHI P.S- DUDHNOI DIST.-GOALPAR
VERSUS
1:THE STATE OF ASSAM AND 3 ORS.
REP.BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
(DEPTT. OF HOME ) DISPUR, GUWAHATI-6, ASSAM
2:ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM HOME AND
POLITICAL DEPTT. DISPUR GUWAHATI-6 ASSAM
3:THE DIRECTOR GENERAL OF POLICE
POLICE HEADQUARTERS ULUBARI GUWAHATI ASSAM
4:ADDITIONAL INSPECTOR GENERAL OF POLICE (S.A AND M.L.)
ULUBARI GUWAHATI ASSAM
Advocate for the Petitioners : Mr. F.Z. Mazumder.
Advocate for the Respondents : Mr. T.C. Chutia, Additional Senior Government Advocate, Assam.
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. AJAI LAMBA
HON'BLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 08-01-2020 (Ajai Lamba, C.J.) 313 petitioners have approached this Court with the prayer that writ in the nature of mandamus be issued directing execution of order dated 20.04.2019 by converting the petitioners' position from Constable (Armed Branch, for short "AB") to Constable (Unarmed Branch, for short "UB").
The petition also seeks issuance of a writ in the nature of certiorari quashing order dated 23.10.2018.
2. It has been pleaded in the petition that the petitioners were appointed as Constable (Armed Branch) during the period 2006 to 2009 under Assam Police, and have Page No.# 42/45 been discharging their duties in various districts of Assam with sincerity. The other relevant plea is that Assam Police Manual Part-III provides that Assam Police Force is divided into 2(two) main Branches, viz. Unarmed Branch and Armed Branch. The strength of these 2(two) Branches has been separately laid down for each districts and cannot be altered without sanction of Government. Inspector General of Police, however, is empowered to transfer personnel of force from one district to another in the interest of administration of police. Superintendent of Police has the power to transfer a Constable or Constables from Unarmed Branch to Armed Branch and vice versa.
The latest Circular for transfer of Constables from Armed Branch to Unarmed Branch has been placed on record as Annexure-B and is Circular No.4 of 2013 dated 03.12.2013. The said Circular provides the criteria for conversion of Constables from District Armed Branch and Assam Police Battalion to Unarmed Branch Stream. The eligibility criteria as laid down in the Circular is -
(i) Minimum educational qualification should be matriculation/HSLC;
(ii) Should complete at least 6(six) years of service in DEF/APBns.
(iii) No Court case or D/P pending against him/her.
(iv) No major punishment during the service rendered by him/her.
It has further been provided in the Circular that conversion from Armed Branch Stream to Unarmed Branch Stream will be considered on the recommendation of a Selection Committee comprising of -
(i) The Deputy Inspector General of Police (A), Assam - Chairman.
(ii) The Assistant Inspector General of Police (R), Assam - Member.
(iii) The Assistant Inspector General of Police (AP), Assam - Member - Convenor.
The Circular further provides that the Board will scrutinize the service records of all eligible Constables and will recommend for transfer to Unarmed Branch Stream on the basis of merit-cum-seniority. In implementing the Circular, the Board will collect the list of Constables expressing their willingness as well as their unwillingness in writing, if any, from District Superintendent of Police and Commandants of Assam Police Battalion to consider their conversion to Unarmed Branch Stream on the basis of laid down criteria.
3. It has been pleaded that conversion from AB Constable to UB Constable had been going on from 2008 to 2015. In Paragraph 7 of the petition, it has been pleaded that in response to a query made under Right to Information Act, 2005, information was given that process of conversion from AB Constable to UB Constable has been done according to Page No.# 43/45 seniority/length of service/date of appointment. 8(eight) batches of AB Constable were converted to UB Constable. It has, however, been alleged that in the case of the petitioners, the earlier adopted principle has not been followed.
4. It has been pleaded in Paragraph 8 of the petition that willingness of the petitioners for conversion from AB Constable to UB Constable was sought, which the petitioners have already expressed more than once. It has been pleaded that since the petitioners were not being converted from AB Constables to UB Constables, they were constrained on filing WP(C) No.6255/2018. This Court vide the order dated 12.02.2019 directed the respondents to examine representation of the petitioners, which they may submit and pass a speaking order. The order has been appended with the writ petition as Annexure-E.
5. It has been pleaded that on 08.03.2019 (Annexure-F), the representation was furnished to the Director General of Police, Assam. Vide the Annexure-G dated 17.04.2019, Director General of Police, Assam passed order dated 17.04.2019.
6. We have gone through order dated 17.04.2019 (Annexure-G) passed by the Director General of Police (wrongly mentioned in Paragraph 12 of the petition as order dated 20.04.2019). Gist of the decision rendered by Director General of Police is that the matter of conversion of Constable from AB to Constable (UB) shall be taken up as and when need of such conversion arises depending on various factors like existing vacancies of such posts, promotional aspects, maintenance of law and order, prevention and detection of crime in the State, etc. and once the matter of such conversion is taken up, the cases of present petitioners referred above shall also be taken up along with other qualifying persons, provided they come within the zone of consideration and the matter will be finally decided purely based on seniority-cum-merit and in accordance with the established procedure.
7. It has been vehemently contended by learned counsel that as per Notification dated 23.10.2018, the Rules relating to promotion have been amended. Amendment has been carried in Rule 16(i). The following has been incorporated -
"A Constable shall not be allowed to sit for the departmental examination for promotion to the post of Assistant Sub-Inspector of Police unless he has completed 5(five) years of continuous service, out of which 3(three) years of Page No.# 44/45 service must have been rendered in the Unarmed Branch, as on the date of the notice of the examination provided he is otherwise eligible, after the completion of the Basic Training in the Training School."
It has been asserted that all the petitioners have already completed Basic Training and, therefore, unless their claim for conversion as UB Constable is considered, they shall not be entitled to promotion to the post of Assistant Sub-Inspector of Police.
8. Learned counsel for the petitioners contends that an advertisement has been issued for recruitment of Constables (UB) and Constables (AB). If the recruitment of Constables in Unarmed Branch is allowed to go on, the future promotional prospects of the petitioners shall be adversely affected. In such circumstances, the recruitment process of Unarmed Branch Constables be stayed.
9. We find that the advertisement for recruitment has not been placed on record. Without relevant document establishing apprehension of the petitioners, interim direction cannot be issued.
Learned counsel for the petitioners would be at liberty to file an affidavit along with relevant documents.
10. Learned counsel for the petitioners has not been able to bring out the factual position as to whether there is a separate cadre strength provided for Armed Constables and separate for Unarmed Constables.
Learned counsel for the petitioners may file an affidavit in context of the Rules in that regard.
11. Learned counsel for the respondent State has argued that the salary and perks of Unarmed Constable and Armed Constable are the same. Both belong to the same cadre. In such circumstances, it is only an internal arrangement for the benefit of administration of police that a Constable can be posted in Unarmed Branch or Armed Branch.
So far as promotional avenue to the post of Assistant Sub-Inspector is concerned, learned counsel for the State has pointed out that seniority as Armed Constable is also required to be considered. Surely the petitioners would always remain senior to the new incumbents, who are likely to be recruited through direct recruitment. In such circumstances, it has been pleaded on behalf of the respondents that no case for stay of Page No.# 45/45 recruitment is made out.
Having considered the issue, we hereby direct Director General of Police, Assam to file his counter affidavit.
12. So far as prayer for stay is concerned, recruitment to police is essential. Law and order is at stake. Also considering the plea taken on behalf of the State, we find that the promotional prospects of the petitioners would not be adversely affected if recruitment is allowed to go on for the reason that seniority of every Constable is required to be considered before promotion. Surely the petitioners shall always remain senior to the newly recruited Constables. In such circumstances, the prayer for stay is hereby declined.
13. List on 10th February, 2020.
JUDGE CHIEF JUSTICE Comparing Assistant