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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Bihar - Subsection

Section 14(14)(c) in Nagar Parishad Jehanabad Plastic Waste Management Bye-laws, 2018

(c)All waste generators shall pay such user fee or charge as may be specified in the Bihar Municipality Solid Waste Management Bye laws, 2018 for plastic waste management such as waste collection or operation of the facility thereof, etc.,