Section 3(2)(a) in The Goa, Daman And Diu (Administration) Act, 1962

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(a)in section 4, in sub-section (1), after the words "to Dadra and Nagar Haveli", the words "to Goa, Daman and Diu" shall be inserted;

Legal Document View