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[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(2) in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001

(2)The State Government shall empower, from time to time, one or more officers to act on behalf of the State Government and to exercise all powers conferred on the State Government in this section.