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[Cites 0, Cited by 0] [Article 243ZE(2)] [Article 243ZE] [Constitution]

Constitution Subarticle

Article 243ZE(2)(c) in Constitution of India

(c)the representation, in such Committees of the Government of India and the Government of the State and of such organisations and institutions as may be deemed necessary for carrying out the functions assigned to such Committees;