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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(1) in The Gopalpur Port Rules, 1987

(1)All vessels taking in or discharging ballast or any particular kind of cargo such as ammunitions or other explosive, kerosene oil, bones, coral or other offensive articles and timber within the limits of the port shall do so only at such stations as may be set apart from time to time by the Conservator.