Delhi High Court - Orders
M/S Modi Stratford Enterprise ... vs Punjab & Sind Bank & Ors on 19 May, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 394/2017
M/S MODI STRATFORD ENTERPRISE
MANAGEMENT PRIVATE LIMITED ..... Plaintiff
Through: Mr. Raghav Nagpal, Proxy
Counsel. [M:-9996907474]
versus
PUNJAB & SIND BANK & ORS ..... Defendants
Through: Ms. Seema Gupta, Advocate for D-
1 to 3 & D- 5 to 7.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 19.05.2023 At the request of Mr. Raghav Nagpal, learned counsel for the petitioner, to which there is no objection from the other sides, list on 19.10.2023.
PRATEEK JALAN, J MAY 19, 2023 'pv'/ This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 16:36:22