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Securities And Exchange Board Of India - Section

Section 1 in Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011

1. Short title & commencement.

(1)These regulations may be called the Securities and Exchange Board of India {KYC (Know Your Client) Registration Agency} Regulations, 2011.
(2)They shall come into force on the date of their publication in the Official Gazette.