Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 31 in Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964 31. Counting of service in a different institution. - Service in one institution shall not count in another institution for the purpose of these rules.
