Section 52R(1)(b) in The Narcotic Drugs And Psychotropic Substances Rules, 1985

[Cites 0, Cited by 0] [Section 52R(1)] [Section 52R] [Entire Act]

(b)maintain separate record in Form No. 3E for each patient, which shall be preserved for a minimum period of two years from the date of last entry;

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