Supreme Court - Daily Orders
Ram Lali Gupta (D) Thr. Lrs. vs Ixth Addl. District & Sessions Judge, ... on 2 February, 2016
ITEM NO.24 REGISTRAR COURT. 1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) Diary No(s).
27081/2014
RAM LALI GUPTA (D) THR. LRS. Petitioner(s)
VERSUS
IXTH ADDL. DISTRICT & SESSIONS JUDGE, KANPUR NAGAR & ORS.
Respondent(s)
Date : 02/02/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms Pooja Gupta, Adv.
Mr. Ritesh Khatri,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel appears for the petitioner and submits that letter of withdrawal has already been filed. As such, she does not want to continue with the petition and withdraw the same. May be allowed to be withdrawn. Since the petition is unregistered, it is allowed to be withdrawn and lodged. Signature Not Verified
(PAWAN DEV KOTWAL) Digitally signed by Hema Joshi Date: 2016.02.02 Registrar 17:25:55 IST Reason: