Rajasthan High Court - Jaipur
Shri Ram Narain Meena vs State Of Raj And Ors on 30 September, 2022
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3133/2004
Shri Ram Narain Meena
----Petitioner
Versus
State Of Raj And Ors
----Respondent
For Petitioner(s) : Mr. Manu Bhargava.
Mr. Kunal Rawat.
Mr. M.K. Gupta.
For Respondent(s) : Mr. J.M. Saxena.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 30/09/2022 Application for early listing is allowed.
List on 20.10.2022.
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