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Rajasthan High Court - Jaipur

Shri Ram Narain Meena vs State Of Raj And Ors on 30 September, 2022

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 3133/2004

                                   Shri Ram Narain Meena
                                                                                                        ----Petitioner
                                                                         Versus
                                   State Of Raj And Ors
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Manu Bhargava.

Mr. Kunal Rawat.

Mr. M.K. Gupta.

For Respondent(s) : Mr. J.M. Saxena.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 30/09/2022 Application for early listing is allowed.

List on 20.10.2022.

(INDERJEET SINGH),J MG/65 (Downloaded on 25/12/2022 at 10:14:08 AM) Powered by TCPDF (www.tcpdf.org)