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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(3) in The U.P. Information Service Rules, 1982

(3)Deputy Director. - By promotion through the Departmental Selection Committee from amongst such permanent Assistant Directors, Exhibition Officers, Assistant Directors (Urdu), Film Production Officers, Officer-in-charge, (Publication), Song and Drama Officers, District Level Public Relations Officers and Editors as have put in at least five year's service as such.