Gujarat High Court
Koli Parshottambhai Narsinhbhai vs State Of Gujarat Thro Secretary ... on 6 October, 2021
Author: A.G.Uraizee
Bench: A.G.Uraizee
C/SCA/253/2013 IA ORDER DATED: 06/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR FIXING DATE OF HEARING) NO. 1 of 2021
In
R/SPECIAL CIVIL APPLICATION NO. 253 of 2013
================================================================
KOLI PARSHOTTAMBHAI NARSINHBHAI Versus STATE OF GUJARAT THRO SECRETARY (APPEALS) ================================================================ Appearance:
MS. KITTY S MEHTA for the PETITIONER(s) No. for the RESPONDENT(s) No. ================================================================ CORAM:HONOURABLE MR. JUSTICE A.G.URAIZEE Date : 06/10/2021 IA ORDER Heard Ms. Kitty S. Mehta, learned advocate for the applicant and Mr. Trupesh Kathiriya, learned AGP for the respondent-State.
Registry is directed to list Special Civil Application No.253/2013 for hearing in the week commencing from 22nd November, 2021.
The present application stands disposed of.
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