Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 30 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 30. Supplies to be promptly paid for. - The Superintendent shall satisfy himself that all supplies are paid for at the time they are purchased or as soon afterwards as possible.
