Rajasthan High Court - Jaipur
Sanwar Ram Verma vs State (Education Department)Ors on 4 March, 2017
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B.Civil Writ Petition No. 5147 / 2016
Sanwar Ram Verma
----Petitioner
Versus
State (Education Department)Ors
----Respondent
_____________________________________________________ For Petitioner(s) : None present For Respondent(s) : Mr. Kushal Singh on behalf of Mr. Sanjay Kumar Sharma _____________________________________________________ HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 03/03/2017 Counsel for the respondents seeks time to file reply.
Two weeks' time is granted to the respondents to file reply, with advance copy to the counsel for the petitioner who may file rejoinder if so chooses.
List the matter on 24.3.2017.
(SANJEEV PRAKASH SHARMA)J. M.Meena/35