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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(i) in The Jammu and Kashmir Control of Building Operations Act, 1988

(i)no entry shall be made except between the hours of sun-rise and sun-set and without giving not less than twenty four hours written notice to the occupier, or if there is no occupier to the owner of the building or land ;