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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(j) in The National Highways fee (Determination of Rates and Collection) Rules, 2008

(j)"lane" means a lane forming part of the main carriageway and having a minimum width of three meters and fifty centimeters;