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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(8)(j) in Telangana Panchayat Raj Act, 2018

(j)Preparation of final list of eligible beneficiaries in the order of priority relating to all the beneficiary-oriented schemes on the basis of the criteria fixed;