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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(a) in The U.P. Co-operative Societies Rules, 1968

(a)make or cause to be made under his signature-
(i)an entry regarding amendment in the relevant column of the registration register,
(ii)an endorsement regarding amendment in the office copy of the original bye-laws in his office,