Section 3(2)(e) in Agricultural Produce (Grading And Marking) Act, 1937

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Union of India - Subsection

Section 3(2)(e) in Agricultural Produce (Grading And Marking) Act, 1937

(e)specifying the conditions referred to in clause (d) including in respect of any article conditions as to the manner of marking, the manner in which the article shall be packed, the type of covering to be used, and the quantity by weight, number or otherwise to be included in each covering:

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Union of India - Subsection

Section 3(2)(e) in Agricultural Produce (Grading And Marking) Act, 1937