Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 103] [Entire Act] State of Uttar Pradesh - Subsection Section 103(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 (c)all land and other property transferred to the Zila Panchayat by Government, or by gift, sale or otherwise; for local public purposes.
