Supreme Court - Daily Orders
M/S D And M Building Product Pvt Ltd vs Commissioner Of Customs on 20 February, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
ITEM NO.8 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 1030/2020
(Arising out of impugned final judgment and order dated 28-06-2019
in FO No. 20497/2019 28-06-2019 in FO No. 20498/2019 28-06-2019 in
FO No. 20499/2019 03-12-2019 in MO No. 20732/2019 03-12-2019 in MO
No. 20733/2019 03-12-2019 in MO No. 20734/2019 passed by the
Customs Excise And Service Tax Apellate Tribunal, South Zonal
Bench, Bangalore)
M/S D AND M BUILDING PRODUCT PVT LTD Petitioner(s)
VERSUS
COMMISSIONER OF CUSTOMS Respondent(s)
(FOR ADMISSION and IA No.26774/2020-CONDONATION OF DELAY IN FILING
APPEAL )
Date : 20-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr. Arvind Datar, Sr. Adv.
Mr. V. Raghuraman, Adv.
Mr. Anand Sukumaran, Adv.
Mr. S. Sukumaran, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Appeal admitted.
Signature Not Verified(DEEPAK SINGH) Digitally signed by DEEPAK SINGH Date: 2020.02.26 (VIDYA NEGI) COURT MASTER (SH) 19:34:50 IST Reason: COURT MASTER (NSH)