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Union of India - Section

Section 90 in The Coal Mines Regulations, 2011

90. Precautions after recapping, etc.

- After every installation or recapping of a rape and after every renewal or refitting of any suspension gear, the engineer or other competent person shall, after the cages or other means of conveyance fully loaded with materials have made five trips up and down the working portion of the shaft, examine the cappel and other parts of the suspension gear to see that they are in proper working order and a report of every such examination shall be recorded in the bound paged book and shall be signed and dated by the persons making the examination.