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[Cites 0, Cited by 0] [Section 3C(4)] [Section 3C] [Entire Act]

State of West Bengal - Subsection

Section 3C(4)(b) in West Bengal Stamp (Prevention of Undervaluation of Instruments) Rules, 2001

(b)in case of any flat for residential use, such per centum of the rate per sq.ft. of market value of the flat for residential use as may be decided by the Registering Officer in consultation with the appropriate District Registrar.