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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(c) in The Orissa Cargo Boats (Licensing and Regulation) Rules, 1960

(c)"Harbour limits" means that portion of the Baitarani river, which is included between the telegraph line crossing the river one mile above Guire Point and the tide gauge in Harripur Reach situated 1½ miles below "Love Point";