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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(18) in U.P. Fisheries (Development and, Control) Rules, 1954

(18)Twenty five percent amount of received grant from State Government in every year would be deposited in the account of Bank/Post-office of “Rakshit Nidhi” so that in the event of non-receipt of government grant in future, activities of the Fund would be operated from its interest.