Allahabad High Court
State Of U.P. vs Sharif & Another on 12 July, 2010
Bench: Abdul Mateen, Yogendra Kumar Sangal
Court No. - 25 Case :- U/S 378 CR.P.C. No. - 206 of 2010 Petitioner :- State Of U.P. Respondent :- Sharif & Another Petitioner Counsel :- Govt. Advocate Hon'ble Abdul Mateen.J.
Hon'ble Yogendra Kumar Sangal,J. Summon lower court record and list thereafter for orders. Order Date :- 12.7.2010 Chauhan/-