Section 17 in The Companies (Incorporation) Rules, 2014
17. Particulars of first directors of the company and their consent to act as such.
- The particulars of each person mentioned in the articles as first director of the company and his interest in other firms or bodies corporate along with his consent to act as director of the company shall be filed in Form No.DIR.12 along with the fee as provided in the Companies (Registration offices and fees) Rules, 2014.
