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[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Odisha - Subsection

Section 123(2)(xxxv) in The Orissa Development Authorities Act, 1982

(xxxv)the powers to be exercised, the functions to be performed and the procedure to be followed by the Art Commission under Subsection (3) of Section 88;