Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Assam - Subsection

Section 10(3) in The Assam Agricultural University Act, 1968

(3)The Vice-Chancellor shall be the ex-officio Chairman and Registrar the non-member Secretary of the Board. One-third of the members of the Board shall constitute quorum for the transaction of the business, provided all members had been given due advance notice of the meeting.