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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(xxiv) in The SreeNarayanaGuru Open University Act, 2021

(xxiv)to approve those who are in service in other Universities, higher educational institutions, organizations and institutions as teacher or Head of the School of Studies of this University as may be prescribed by Ordinances;