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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(2)The notice for conduct of election shall be given by the Election Officer to the members by one or more of the following modes -
(a)by affixing at the notice board of Water Users' Association, or
(b)by affixing at the notice board of concerned Panchayat; or
(c)by affixing on conspicuous place of Water Users' Area, as may be decided by the Election Officer.