Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(3) in The Assam Agricultural Farming Corporation Rules, 1973

(3)The Controller may send back the Memorandum of Association to the sender or seek such clarification as he may require which the State Government's representatives who attended the meeting will be obliged to provide, if necessary, after further discussion in a meeting to be called with the proposed agriculturist members of the Corporation.