Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 62 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973 62. - A person incharge of the first aid box shall be a person trained in first aid treatment, in establishments where the number of contract labour employed is 150 or more.
