Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 132(6)] [Section 132] [Entire Act] State of Chattisgarh - Subsection Section 132(6)(j) in The Chhattisgarh Municipal Corporation Act, 1956 (j)a tax on persons occupying houses, buildings or lands within the limits of the Corporation according to their circumstances and property;