Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 30 in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 30. In the event of the dissolution of the Managing Committee the Executive Committee shall take over its power and functions.
