Section 56(2)(g) in Conduct of Elections Rules, 1961

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Union of India - Subsection

Section 56(2)(g) in Conduct of Elections Rules, 1961

(g)if it bears a serial number, or is of a design, different from the serial numbers, or, as the case may be, design, of the ballot papers authorised for use at the particular polling station, or

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Union of India - Subsection

Section 56(2)(g) in Conduct of Elections Rules, 1961