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Madhya Pradesh High Court

Municipal Council Khajuraho vs Brajkishor Agrawal on 22 February, 2021

Author: Prakash Shrivastava

Bench: Prakash Shrivastava

1 SA-525-2015 The High Court Of Madhya Pradesh SA-525-2015 (MUNICIPAL COUNCIL KHAJURAHO Vs BRAJKISHOR AGRAWAL AND OTHERS) 2 Jabalpur, Dated : 22-02-2021 Parties through their counsel. This appeal is de-linked from W.P. No.7458/2018(PIL) and directed to be listed before the appropriate Bench.

List after four weeks.



                                    (PRAKASH SHRIVASTAVA)                                (VIRENDER SINGH)
                                           JUDGE                                                 JUDGE


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Date: 2021.02.23 16:13:15 IST