Madhya Pradesh High Court
Municipal Council Khajuraho vs Brajkishor Agrawal on 22 February, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 SA-525-2015 The High Court Of Madhya Pradesh SA-525-2015 (MUNICIPAL COUNCIL KHAJURAHO Vs BRAJKISHOR AGRAWAL AND OTHERS) 2 Jabalpur, Dated : 22-02-2021 Parties through their counsel. This appeal is de-linked from W.P. No.7458/2018(PIL) and directed to be listed before the appropriate Bench.
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(PRAKASH SHRIVASTAVA) (VIRENDER SINGH)
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Date: 2021.02.23 16:13:15 IST