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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(4)(a) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(a)For each officer accommodated n the room--
(i)at least three drawers with a total capacity of 0.28 cubic metres or as near thereto as is practicable in the circumstances;
(ii)a wardrobe at least 1.68 metres in height and 2967.74 sq. centimetres in internal sectional area:
(iii)at least two coat hooks, in addition to any coast hooks fitted in the wardrobe;