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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(iii) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(iii)life members, of any such authorities, shall cease to be so on the expiration of the period specified in clause (ii) above, unless continued to be so in accordance with the provisions of this Act.