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State of Maharashtra - Section

Section 73 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

73. Subordination of Committees to Council.

(1)All Subjects Committees shall be subordinate to the Standing Committee in addition to the Council.
(2)The Standing Committee shall be subordinate to the Council.
(3)The Subjects Committees shall report all their decisions as soon as may be to the Standing Committee for information.
(4)The Standing Committee shall report as soon as may be all its decisions, including its decision on the decisions of the Subjects Committees, to the Council, for its information.
(5)If the directions of the Council to a Subjects Committee conflict with the directions of the Standing Committee to that Subjects Committee, the directions of the Council shall in all cases prevail.