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State of Assam - Section

Section 2 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

2. Definitions.

- In this Scheme, unless the context otherwise requires :-
(a)"Act" means The Assam Handicraft Artisans Welfare Fund Act, 1998;
(b)"Rules" means The Assam Handicraft Artisans Welfare Fund Rules, 2000;
(c)"Form" means the form appended to this Scheme ;
(d)All other words and expressions use herein and not defined but defined in the Act and rules shall have the meanings respectively assigned to them in the Act and the Rules.
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