Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 573] [Entire Act] Bengal Presidency - Subsection Section 573(b) in Police Regulations, Bengal , 1943 (b)The Railway Police shall, if required, assist the District Police travelling on the line in charge of convicts.